Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] Union of India - Subsection Section 1(2) in Damodar Valley Corporation Act, 1948 (2)It extends to the [States] [Substituted for the word "Provinces" by A.L.O., 1950] of [Jharkhand] [Substituted by the S.O. 1181(E)/2002, dated 6-11-2002] and West Bengal.
