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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(a) in The Merchant Shipping (Prevention of Collisions at Sea) Regulations, 1975

(a)Shapes shall be black and of the following sizes:
(i)a ball shall have diameter of not less than 0.6 met;
(ii)a cone shall have a base diameter of not less than 0.6 metre and a height equal to its diameter;
(iii)a cylinder shall have a diameter of at least 0.6 metre and a height of twice its diameter;
(iv)a diamond shape shall consist of two cones as defined in (iii) above having a common base.