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Union of India - Section

Section 6 in The Merchant Shipping (Prevention of Collisions at Sea) Regulations, 1975

6. Shapes.

(a)Shapes shall be black and of the following sizes:
(i)a ball shall have diameter of not less than 0.6 met;
(ii)a cone shall have a base diameter of not less than 0.6 metre and a height equal to its diameter;
(iii)a cylinder shall have a diameter of at least 0.6 metre and a height of twice its diameter;
(iv)a diamond shape shall consist of two cones as defined in (iii) above having a common base.
(b)The vertical distance between shapes shall be at least 1.5 metre.
(c)In a vessel of less than 20 metres in length shapes of lesser dimensions but commensurate with the size of the vessel may be used and the distance a part may correspondingly reduced.