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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Uttarakhand - Subsection

Section 7(2) in University of Patanjali Act, 2006

(2)To establish a Research and Development center to promote research and innovations in the field of Yog, Ayurveda, Indian culture and Traditional Sciences :-
(a)to provide for instructions and training in such related branches of learning as it may deem fit;
(b)to arrange the research activities for the creation and dissemination of knowledge in schools, so that these traditions may be establish on the world for and also for the easy achievements of employment of students;
(c)to undertake Yoga/Ayurveda and other such activities related studies so that common people leading to Revival of Indian culture in high esteem.