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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Uttarakhand - Subsection

Section 7(2)(b) in University of Patanjali Act, 2006

(b)to arrange the research activities for the creation and dissemination of knowledge in schools, so that these traditions may be establish on the world for and also for the easy achievements of employment of students;