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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Haryana - Subsection

Section 23(6) in Punjab Suppression of Immoral Traffic in Women and Girls Rules, 1960

(6)One Towel.Prisoners may be permitted to have their clothing supplemented by friends and relatives to the extent shown below :-
1. Jerseys .. Up to one every year.
2. Kachhas .. Up to two every six months.
3. Towels .. Up to two every six month.
4. Vests (underwear) .. Up to two every six months.
5. Socks .. Up to two pairs every six months
      for dressing of hair and half an ounce of oil once a week foroil bath. A sufficient number of mirrors shall be placed in eachdormitory.