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State of Haryana - Section

Section 23 in Punjab Suppression of Immoral Traffic in Women and Girls Rules, 1960

23. Supply of Clothing etc. to inmates of protective homes [Section 23(2)(g)].

(1)Each inmate shall be supplied with a steel box, an unbreakable slate, tumbler and a mirror.
(2)Clothing and bedding to inmates shall be supplied on the following scale :-Clothing and BeddingSummer - (1) One Dasuti Pajjama
(2)One Dasulti Chaddar
(3)One Gardh Kurta
(4)One Azarband.Winter -
(1)Three blankets or one Razai with 4 seers of teased cotton.
(2)Two Azarbands
(3)One Blanket Coat with Belt.All Seasons -
(1)One bed 6' x 3' (vide Punjab Government memo. No. 1429-JL- 56/16691, dated 24th March, 1956).
(2)One Napkin.
(3)One Khaki Cotton Durrie 6' x 3'
(4)One Munj or Bhabbar Mat 6' x 3'
(5)One Cotton Sheet.
(6)One Towel.Prisoners may be permitted to have their clothing supplemented by friends and relatives to the extent shown below :-
1. Jerseys .. Up to one every year.
2. Kachhas .. Up to two every six months.
3. Towels .. Up to two every six month.
4. Vests (underwear) .. Up to two every six months.
5. Socks .. Up to two pairs every six months
      for dressing of hair and half an ounce of oil once a week foroil bath. A sufficient number of mirrors shall be placed in eachdormitory.