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[Cites 0, Cited by 0] [Section 92] [Entire Act]

State of Punjab - Subsection

Section 92(b) in The Punjab Scheduled Castes Land Development & Finance Corporation (Staff) Regulations, 1971

(b)in other cases, at a stage which is equal to his substantive pay in the old scale, or if there is no such stage in the new scale, the stage next below that pay plus personal pay equal to the difference such personal pay to be drawn until such time as it is absorbed by subsequent increments in the new scale.