Section 92 in The Punjab Scheduled Castes Land Development & Finance Corporation (Staff) Regulations, 1971
92. Refixation of pay on transfer from one scale of pay to another.
- When an employee is transferred from one scale of pay to another on the revision of the scale or otherwise, and such transfer does not involve the assumption of duties or responsibilities of greater importance, his initial pay on the new scale shall be fixed :-(a)in case his substantive pay on the old scale is lower than the minimum of the scale to which he is transferred at the minimum of the new scale;(b)in other cases, at a stage which is equal to his substantive pay in the old scale, or if there is no such stage in the new scale, the stage next below that pay plus personal pay equal to the difference such personal pay to be drawn until such time as it is absorbed by subsequent increments in the new scale.
