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State of Odisha - Section

Section 16 in Orissa Public Distribution System (Control) Order, 2008

16. Submission of Returns.

(a)The licensee shall submit to the Licensing Authority concerned a true return in Form 'C' so as to reach him not later than the fifth day of each month, of stocks, receipts and deliveries of each of the essential commodities during the preceding month;
(b)Notwithstanding anything contained in Sub-clause (a), the Central Government or the State Government or the Director of Food Supplies or the Collector of the District or the Licensing Authority may direct the licensee to submit a return in the form prescribed by that authority.