Section 28 in Rajasthan Agriculture University, Bikaner Act, 1987
28. Finance Committee.
(1)There shall be a Finance Committee to be constituted by the Vice-Chancellor consisting of the Vice-Chancellor as its Chairman, a nominee of the State Government. The cost of audit shall be paid by the University. The copies of the annual accounts and the audit report shall be presented to the Board, the Chancellor and the State Government.(2)The Finance Committee shall :-(a)examine the annual accounts and the budget estimates and advise the Board thereon;(b)review the financial position of the University from time to time and advise the Board ; and(c)make recommendations to the Board on any matter of finance or any proposal involving excess expenditure.Chapter-VIII Statutes, Ordinances and Regulations
