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[Cites 0, Cited by 0] [Section 24(50)] [Section 24] [Entire Act]

State of Tamilnadu - Subsection

Section 24(50)(b) in Manonmaniam Sundaranar University Act, 1990

(b)The Syndicate may consult the Standing Committee on Academic Affairs in respect of any academic matter, where it considers such consultation in necessary.