Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49] [Entire Act] State of West Bengal - Subsection Section 49(b) in West Bengal Electrical Licensing Rules, 2017 (b)he or she shall affirm before the 1st class Judicial Magistrate Affidavit declaring such disengagement which is to be published in daily newspaper.
