Section 12(1) in M.P. Farmers' Organisation Rules, 1999
(1)Property Register and Records. - These records shall contain the details of properties, assets and liabilities vested in a Farmers' Organisation like lands, buildings, canal banks etc.-(i)Inventory Register (Component Register). - An inventory register in Form 2 shall contain particulars of hydraulic particulars of structures, including details of canals and with their hydraulic particulars.(ii)Register of Vacant Land and Buildings in Form 3.(iii)Miscellaneous Property Register. - Other minor properties such as trees, grass etc. in Form 4; and(iv)Register of Machines. - shall contain the list of machines working and condemned in Form 5.
