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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 68(1) in Jammu and Kashmir Water Resources (Regulation And Management) Rules, 2011

(1)The Government shall provide a Secretary and such other officers and employees to the Authority as may be required by the Authority for smooth discharge of its duties and responsibilities under the Act.