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State of Jammu-Kashmir - Section

Section 68 in Jammu and Kashmir Water Resources (Regulation And Management) Rules, 2011

68. Officers and other employees of the Authority

(1)The Government shall provide a Secretary and such other officers and employees to the Authority as may be required by the Authority for smooth discharge of its duties and responsibilities under the Act.
(2)The Secretary and other officers and employees of the Authority shall be entitled to the salary and other allowances in the pay scale held by them in their parent service/department.