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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Maharashtra - Subsection

Section 32(1) in The Maharashtra District Planning Committee (Election) Rules, 1999

(1)Outside each polling station, there shall be displayed prominently. -
(a)a notice, specifying the polling area, the voters of which are entitled to vote at the polling station and, where the polling station has more than one booth at each of such booth, the description of the voters so entitled;
(b)a copy of the list of contesting candidates.