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State of Maharashtra - Section

Section 32 in The Maharashtra District Planning Committee (Election) Rules, 1999

32. Arrangement at Polling Stations.

- For each constituency, there shall be one or more separate polling stations,-
(1)Outside each polling station, there shall be displayed prominently. -
(a)a notice, specifying the polling area, the voters of which are entitled to vote at the polling station and, where the polling station has more than one booth at each of such booth, the description of the voters so entitled;
(b)a copy of the list of contesting candidates.
(2)At each polling station, there shall be set up one or more voting compartments in which voters can record their votes screened from observation.
(3)The Returning Officer shall provide at each polling station a sufficient number of ballot boxes, ballot papers, copies of the list of voters in respect of the polling area or areas, the voters of which are entitled to vote at such polling station, instruments for stamping the distinguishing mark on ballot papers and articles necessary for voters to mark the ballot paper. The Returning Officer shall also provide at each polling station such other equipment and accessories as may be required for taking the poll at such polling station.