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[Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act]

State of Maharashtra - Subsection

Section 32(1)(a) in The Maharashtra District Planning Committee (Election) Rules, 1999

(a)a notice, specifying the polling area, the voters of which are entitled to vote at the polling station and, where the polling station has more than one booth at each of such booth, the description of the voters so entitled;