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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(2)(v) in Rajasthan Electricity Regulatory Commission (Intra-State ABT) Regulations, 2006

(v)In case of multipoint supply to distribution licensee or open access consumer located within a well-defined contiguous territorial area, the load schedule/drawal will be deter-mined by summation of load schedule/actual drawal (from all sources) at interconnection within specified network adjusted for losses as above: