(2)Data Compilation. - (i) The electricity drawal by a distribution licensee or open access consumer, corresponding to injection or vice versa will be determined as follows: -D = I x (1-Loss) - (1)or I = D/(l-Loss) - (2)Where:D is electricity drawal by the user at its premisesI is electricity injectionLoss = transmission losses of State Grid in per unit(ii)The drawal schedule and the actual drawal by the user at the injection point shall be converted to that at specified network by applying above formula after accounting for intra-state transmission losses as approved by the Commission from time to time.Note. - For the year 2006-07, transmission losses are 4.5% and will continue to be applicable for subsequent years until revised.(iii)Drawal schedule/actual drawal will be considered with positive sign and generation schedule/actual injection will be considered with negative sign.(iv)For the purpose of these Regulations, scheduled and actual drawal by a distribution licensee at interconnection point(s) with RVPN's Transmission system will account for the purchased generation within its area of supply. The generation at intra-state generating stations supplying electricity to more than one user will be accounted for by SLDC based on the respective share m the capacity to determine scheduled and actual drawal by the distribution licensee.(v)In case of multipoint supply to distribution licensee or open access consumer located within a well-defined contiguous territorial area, the load schedule/drawal will be deter-mined by summation of load schedule/actual drawal (from all sources) at interconnection within specified network adjusted for losses as above:Provided where the supply points are not provided with ABT meters, the integration procedure will be mutually agreed by the concerned generating station, licensee or open access consumer and SLDC.
