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State of Punjab - Section

Section 24 in The Punjab Homoeopathic Practitioners (Appointment of Examiners, Centre Superintendent and Conduct of Examinations) Regulations, 1984

24. Counting of mistakes committed by the Examiner.

(a)The following are counted as mistakes for which deduction at the rate of Rs. 2/- per mistake subject to a maximum of Rs. 50/- shall automatically be made from the remuneration of examiners :-