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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Punjab - Subsection

Section 24(a) in The Punjab Homoeopathic Practitioners (Appointment of Examiners, Centre Superintendent and Conduct of Examinations) Regulations, 1984

(a)The following are counted as mistakes for which deduction at the rate of Rs. 2/- per mistake subject to a maximum of Rs. 50/- shall automatically be made from the remuneration of examiners :-