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State of Rajasthan - Section

Section 3 in Rules for Admission to Various Medical Colleges in Rajasthan, 1987

3.

Barring candidates covered under Rule 2(a) and (b) a candidate must fulfil the following conditions for admission to the Medical Colleges:-(A)Candidate must have completed the age of 17 years on or before 31st December of the year of the admission.(B)A candidate must have passed the First Year Science examination of the Three Year Degree Course (Pass/Hons.) of a University in Rajasthan or the Higher Secondary Examination (Science) conducted by a statutory/ Board at the end of 12 years study under 10+2 pattern of Secondary' Education or any other examination recognised by the University of Rajasthan as equivalent to its First Year T.D.C. Science Examination in all the compulsory subjects and the optional subjects of the Medical Group (Physics, Chemistry and Biology) including English as one of the compulsory subjects, on the last date of submission of the application.ORB.Sc. Examination of an Indian University recognised by the University of Rajasthan with not less than three of the following subjects Physics, Chemistry, Botany and Zoology provided further that he has passed the earlier qualifying examination with the following subjects, Physics, Chemistry, Biology and English.(C)(i)The candidate must have studied for last three years of the qualifying examination continuously as a regular candidate in a recognised institution in Rajasthan.OR(ii)Natural Father/Mother of the candidate has continuously resided in Rajasthan for a period of last 10 years and the candidate has studied for atleast 5 years in a recognised educational institution in Rajasthan.OR(iii)The candidate is Son/Daughter of a serving or retired employees of (a) Government, of Rajasthan including Officers of All India Services borne on the State Cadre of Rajasthan or (b) Undertaking/Corporations/ Improvement Trust/Municipal Board/Panchayat samities/Co-operative Bodies duly constituted by Government of Rajasthan by an act of law or (c) any of the Universities in Rajasthan or Secondary Board of Education (Rajasthan) provided that employee has put in at least three years of service in the above bodies on the last date for submission of application in the year of the admission.OR(iv)Candidate is a Son/Daughter of permanent employee of Indian defence service and the employee is either of Rajasthan origin respective of his place of posting or is posted in Rajasthan at the time of last date of the application for admission provided that in case of Defence Personnel from Rajasthan origin a certificate has to be submitted by them from the employer to the effect that his State of origin in Rajasthan at the time of his entry in to Service.Note. - Provided further that in case the Government of India will not conduct All India Competition for filling up 15% of the seat to be filled up by them in accordance with SC Judgment in case No. 384, 352 of 1985 the following category will also be eligible for admission."He/She is a Son/Daughter or an employee of Central Government or Institution of the Central Government including Public Sector Undertakings or Corporations situated in Rajasthan and who has put in continuous service for at least 5 years in Rajasthan at the time of admission."(D)He/She shall to obtain atleast 50% marks at the Pre-Medical Test on the result of which above admission to the M.B.B.S./B.D.S. Course will be regulated. However, the natural borne Scheduled Caste/Tribe candidates may be given relaxation of 10% in the minimum marks required in the Pre-Medical Test. Candidates who have appeared at any of the aforesaid qualifying examinations but whose results have not been declared before the commencement of the Pre-Medical Test may be given provisional admission to appear at the Pre-Medical Test.Note. - (1) The relevant certificate which are based of eligibility of the candidate will have to be furnished by the candidate.
(2)The residence certificate wherever required will have to be duly signed by the Distt. Magistrate of the concerned Distt.
(3)In case of serving personals where service conditions have resulted into eligibility, a certificate of the employer will have to be submitted by the candidate.
(4)A candidate who has passed in the compulsory subjects of General Hindi and General English and the optional subjects of the Medical Groups (Physics, chemistry and Biology) of the First Year Examination of the Three Year Degree Course in Science conducted by a University recognised by the University in Rajasthan shall be deemed to have passed the 1st year T.D.C. Science Examination for the purpose of this rule.
(5)In case sufficient number of SC/ST candidates are not available for filling the seats reserved under rule 2(d) & (e) then a further relaxation of 5% in the minimum marks required in the Pre-Medical Test may be given provided that they secured at least 40% marks in the qualifying examination.