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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(5) in Rules for Admission to Various Medical Colleges in Rajasthan, 1987

(5)In case sufficient number of SC/ST candidates are not available for filling the seats reserved under rule 2(d) & (e) then a further relaxation of 5% in the minimum marks required in the Pre-Medical Test may be given provided that they secured at least 40% marks in the qualifying examination.