Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Nagaland - Subsection Section 24(2) in The Global Open University (Nagaland) Act, 2006 (2)The Pro Chancellor may appoint the Director-in-charge of operations in the State of Nagaland to any other Committee, Board or authority of the University.
