Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Gujarat - Subsection

Section 6(1) in Jamadar, Class-III, Prohibition and Excise (Competitive Examination) Rules, 2013

(1)The Board on receiving the requisition from the Government, shall hold a competitive examination for selection of candidates to the post of Jamadar, Class-Ill.