Section 6 in Jamadar, Class-III, Prohibition and Excise (Competitive Examination) Rules, 2013
6. Holding of Examination.
(1)The Board on receiving the requisition from the Government, shall hold a competitive examination for selection of candidates to the post of Jamadar, Class-Ill.(2)The date, time and the place for holding the examination shall be such as may be decided by the Board.(3)The candidate shall be required to appear at the preliminary examination, physical screening test and main examination at his/her own expenses.
