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[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(3)(ii) in The Orissa Printing and Stationery Service (State Service Class I and II) Rules, 1981

(ii)He must have served at least for 8 years in a managerial capacity in a Government, semi-Government or private printing factory of large size.