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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(3) in The Orissa Printing and Stationery Service (State Service Class I and II) Rules, 1981

(3)By direct recruitment. - In absence of suitable candidates having the requisite qualification for promotion from the service or by deputation, the Government may fill up the post of the Deputy Director by direct recruitment through the Commission. A candidate for direct recruitment to the post of Deputy Director must at least possess the following qualifications and experience :
(i)He must possess the same qualification as specified in Subclauses (i) and (ii) of Rule (1).
(ii)He must have served at least for 8 years in a managerial capacity in a Government, semi-Government or private printing factory of large size.
(iii)He must be above 28 and below 35 years of age on 1st day of the recruitment year concerned.
Assistant Director