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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(8) in Andhra Pradesh Language Pandit Training Colleges (Regulation of Admissions into Pandit Training courses through Common Entrance Test) Rules, 2007

(8)Subject to the provisions of sub rule (10) below, once a candidate secures admission to a particular College/Institution based on his/her option, no more claim for admission into other colleges or to any other kind of seat be entertained during the phase of admissions in which he/she obtained the admission.