Section 30 in The Najafgarh Marketing Committee Bye-Laws, 2004
30. Trading hours and closing days.
(1)The Committee shall be competent to determine a day to be observed as weekly off for market yard and sub-yard/sub-yards and market yard/sub-yard/sub-yards shall be open on all days except the Wednesday observing as weekly off and all other national holidays.(2)Under the compelling circumstances and only on any particular day or days the Chairman or in his absence Vice-Chairman, with the written consent of two other members of the Committee may order that trading may be done at hours other than those specified by the Committee in respect of auction and other market activities.(3)Only licensed buyers shall be allowed to offer bids in auction to purchase through open auction.
