Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30] [Entire Act]

NCT Delhi - Subsection

Section 30(1) in The Najafgarh Marketing Committee Bye-Laws, 2004

(1)The Committee shall be competent to determine a day to be observed as weekly off for market yard and sub-yard/sub-yards and market yard/sub-yard/sub-yards shall be open on all days except the Wednesday observing as weekly off and all other national holidays.