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Union of India - Section

Section 6 in The Port Rules for the Port Of Visakhapatnam

6. Vessels taking in or discharging cargo, etc.

(a)All vessels taking in or discharging ballast or any particular kind of cargo such as ammunition or other xplosive, kerosene oil, bones, coral or other offensive articles and timber within the limits of the port shall do so only at such station as may be set apart from time to time by the Port Conservator.
(b)No ballast, earth, ashes, stones, rubbish, waste material, filth, oil, ballast water containing oil and bilge water shall be thrown, discharged, placed, put, emptied or allowed to leak or flow or to fall from any vessel into any portion of the harbour without the special permission of the Port Conservator.