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[Cites 0, Cited by 0] [Section 16(16)] [Section 16] [Entire Act]

State of Bihar - Subsection

Section 16(16)(d) in Bihar Electricity Regulatory Commission (Multi Year Distribution Tariff) Regulations, 2015

(d)In the event, inconsistencies are found in the number of metered consumers, status of the meters, load at consumer premises or category classification of the consumers, the forecast arrived at in Regulation 16.1 on the basis of CAGR of historical (3 years) audited sales shall be adjusted accordingly as specified in Regulation 16.1.