Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 68] [Entire Act]

Union of India - Subsection

Section 68(10) in The Bangalore Metro Railway (General) Rules, 2011

(10)If trains are required to pass on an adjacent track, the person in charges of the Possession shall be responsible for ensuring that the track is safe to use before giving permission by hand signal.