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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(3) in Orissa Electricity Regulatory Commission (Licensees' Standards of Performance) Regulations, 2004

(3)The Commission may from time to time add, alter vary, modify or amend the contents of the Schedule I and Schedule II, by a general or special order passed by the Commission.