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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Gujarat - Subsection

Section 10(1) in Staff Nurse Class III, Competitive Examination Rules, 2013

(1)No candidate shall be allowed to appear at the examination unless the examination authority is satisfied that-
(i)the candidate possesses the requisite qualification under the recruitment rules for the said post; and
(ii)he has paid the requisite fees along with the application.