Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 68(2) in Jammu and Kashmir Water Resources (Regulation And Management) Rules, 2011

(2)The Secretary and other officers and employees of the Authority shall be entitled to the salary and other allowances in the pay scale held by them in their parent service/department.