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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(1) in Deputy Ministers Free Rail Travel (Concession) Rules, 1988

(1)Every coupon book shall contain the following certificate duly signed by the Sanctioning Authority :-"I hereby certify that Shri/Shrimati_________________ is Deputy Minister/Chief Parliamentary Secretary/Parliamentary Secretaries in the State of Punjab and tickets may be issued to him/her/his spouse Shri Shrimati _________________ his/her dependent children accompanying either of them and the attendant accompanying him/her, in exchange for the rail travel coupons for journeys to be undertaken by him/her/them within our outside India.
(SEAL)Sanctioning Authority."