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State of West Bengal - Section

Section 24 in West Bengal Electrical Licensing Rules, 2017

24. Syllabus for examination for Certificate of Competency of Supervisors.

(1)Syllabus for examination for Electrical Supervisor's Certificate shall be by way of written/oral test as decided by the Board, covering subjects of relevant Part as mentioned in Annexure II.
(2)No applicant shall be entitled to sit in the subsequent examination until and unless the result of the previous examination is published. Failure of the same shall not entitle the candidate to retain necessary Supervisor's Certificate of Competency (SCC) Part.