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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of West Bengal - Subsection

Section 24(2) in West Bengal Electrical Licensing Rules, 2017

(2)No applicant shall be entitled to sit in the subsequent examination until and unless the result of the previous examination is published. Failure of the same shall not entitle the candidate to retain necessary Supervisor's Certificate of Competency (SCC) Part.