Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 100 in The Rajasthan Financial Corporation (Staff) Regulations, 1958

100. To whom admissible.

- Halting allowance may be granted-
(1)to an employee engaged on inspection duty.
(2)to an employee who is temporarily moved from his headquarters under any other circumstances; provided that the employee is not in receipt of a deputation allowance.