Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 100] [Entire Act] State of Rajasthan - Subsection Section 100(2) in The Rajasthan Financial Corporation (Staff) Regulations, 1958 (2)to an employee who is temporarily moved from his headquarters under any other circumstances; provided that the employee is not in receipt of a deputation allowance.
