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[Cites 0, Cited by 0] [Section 80(3)] [Section 80] [Entire Act]

State of Madhya Pradesh - Subsection

Section 80(3)(b) in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

(b)The Assistant Secretaries shall be of the following grades, namely :
(i)Assistant Secretary Grade-I;
(ii)Assistant Secretary Grade-II.