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[Cites 0, Cited by 0] [Section 80] [Entire Act]

State of Madhya Pradesh - Subsection

Section 80(3) in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

(3)
(a)The Secretaries shall be of the following grade, namely :
(i)Secretary Grade-I;
(ii)Secretary Grade-II;
(iii)Secretary Grade-Ill;
(iv)Secretary Grade-IV.
(b)The Assistant Secretaries shall be of the following grades, namely :
(i)Assistant Secretary Grade-I;
(ii)Assistant Secretary Grade-II.
(c)The Marketing Inspectors shall be of the following grades, namely :
(i)Marketing Inspector Grade-I;
(ii)Marketing Inspector Grade-II.