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[Section 85]
[Entire Act]
State of Rajasthan - Subsection
Section 85(1) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009
| T1 | = | Base levellised Tariff determined for the WEG projectscommissioned in first year of the Control Period (i.e. FY2009-10)(in Rs/kWh). |
| Tn | = | Levellised Tariff to be applicable for WEG projectscommissioned during the financial year (n) of the Control Period(in Rs/kWh). |
| dn | = | Capital cost escalation factor applicable for year (n) of theControl Period |
| a | = | Constant to be determined by Commission from time to time, (indefault it is 0.70) for weightage to Steel Index |
| SIn-1 | = | Average WPI Steel index prevalent for calendar year (n-1) ofthe Control Period |
| SI0 | = | Average WPI Steel Index prevalent for Calendar year (0) i.e.Jan-2008 to Dec-2008 |
| b | = | Constant to be determined by Commission, (in default it is0.30) for weightage to Cement Index |
| CIn-1 | = | Average WPI Cement Index prevalent for fiscal year (n-1) ofthe Control Period |
| CI0 | = | Average WPI Cement Index prevalent for Calendar year (0) i.e.Jan-2008 to Dec-2008. |
| LTPLRn | = | Long term prime lending rate (in %) of State Bank of India asprevalent as on 31st January of each calender year prior to nthyear of the Control Period. |
| LTPLR0 | = | Long term prime lending rate (in %) of State Bank of India asprevalent as on 31st January 2009. |