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[Cites 0, Cited by 0] [Section 85(1)] [Section 85] [Entire Act]

State of Rajasthan - Subsection

Section 85(1)(b) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(b)In case of Wind Energy projects, the following Indexing Mechanism for adjustment of tariff with the change in Wholesale Price Index for Cement and Steel, and change in long term prime lending rate (LTPLR) be applicable as under: