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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(iii) in The New Mangalore Port Employees (Festival Advances) Amendment Regulations, 2005

(iii)In the existing New Mangalore Port Employees (Festival Advances) Regulations, 1994 and as amended from time to time, for the existing Regulation 3(1) the following shall be substituted, namely :-