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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(1)(b) in Tamil Nadu Urban Local Bodies (Regulation and Monitoring of Swimming Pools) Rules, 2015

(b)The dimensions shall be:-
(i)category-I: 50m x 25m;
(ii)category-II: 25m x 16m;
(iii)category-III: 15m x 10m; or
(iv)category-IV: 10m x 6m.